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[Section 3]
[Entire Act]
State of Punjab - Subsection
Section 3(2) in The Punjab Bovine Breeding Act, 2016
| (a) Director, Animal Husbandry, Punjab; | : Chairperson |
| (b) Director, Indian Veterinary ResearchInstitute,Izzatnagar or its representative(not below the rankof Principal Scientist); | : Member |
| (c) Joint Commissioner, Animal Husbandry,Department ofAnimal Husbandry, Dairying, and Fisheries, MinistryofAgriculture and Farmer's Welfare, Government of India; | : Member |
| (d) Director Research, Guru Angad Dev Veterinaryand Animal Sciences University, Ludhiana; | : Member |
| (e) Eminent veterinarian to be nominated by theGovernment; | : Member |
| (f) Eminent bovine breeder to be nominated bythe Government; and | : Member |
| (g) Joint Director, Animal Husbandry, Punjab. | : Registrar |