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[Cites 0, Cited by 0] [Section 49B(1)] [Section 49B] [Entire Act]

State of Tamilnadu - Subsection

Section 49B(1)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)is in excess or abuse of the powers conferred on the trustee or the Board of Trustees by or under this Act, or by any other law;