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State of Rajasthan - Section

Section 1 in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

1. Short title and commencement.

(1)These rules may be called the Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006.
(2)These regulations will come into effect from the date of their publication in the Official Gazette of the Government of Rajasthan.