Supreme Court - Daily Orders
The Commissioner Of Central Excise Cus. ... vs Shriram Chits Private Limited on 12 January, 2023
Bench: B.R. Gavai, M.M. Sundresh
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2023
[Diary No. 15287 of 2020]
THE COMMISSIONER OF CENTRAL EXCISE
CUS. AND SERVICE TAX III Appellant(s)
VERSUS
SHRIRAM CHITS PRIVATE LTD. Respondent(s)
O R D E R
Delay condoned.
We are not inclined to interfere in this Civil Appeal. The Civil Appeal is dismissed accordingly.
Pending applications, if any, stand disposed of.
….........................J (B.R. GAVAI) ...........................J (M.M. SUNDRESH) New Delhi January 12, 2023 Signature Not Verified Digitally signed by Deepak Singh Date: 2023.01.14 12:59:47 IST Reason: 2 ITEM NO.14 COURT NO.8 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 15287/2020 (Arising out of impugned final judgment and order dated 13-12-2019 in STA No. 27391/2013 passed by the Customs,excise And Service Tax Appellate Tribunal Regional Bench At Hyderabad) THE COMMISSIONER OF CENTRAL EXCISE CUS. AND SERVICE TAX III Petitioner(s) VERSUS SHRIRAM CHITS PRIVATE LIMITED Respondent(s) (IA No.75898/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.75897/2020-STAY APPLICATION and IA No.75896/2020-CONDONATION OF DELAY IN FILING APPEAL) Date : 12-01-2023 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Mr. Balbir Singh, A.S.G. Mr. Arijit Prasad, Sr. Adv. Mr. Varun Chugh, Adv.
Mr. Anirudh Bhat, Adv.
Mr. S.A. Haseeb, Adv.
Ms. Swarupama Chaturvedi, Adv. Ms. Sansriti Pathak, Adv. Mr. Mukesh Kumar Maroria, AOR For Respondent(s) Mr. K.Parameshwar, AOR Mr. R. Sivaraman, Adv.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The civil appeal is dismissed in terms of the signed order.
Pending application(s), if any, stand(s) disposed of.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) [Signed order is placed on the file] 3