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State of Jharkhand - Section

Section 119 in The Jharkhand Agricultural Produce Markets Rules, 2000

119. [ Manner and place of weighting and measurement. [Substituted by G.S.R. 12A dated 26.9.1993.]

- Weightment or Measurement of the agricultural produce bought or sold in the market shall be done in such manner and at such place or places as may be provided in the Bye-laws in this behalf.]