Supreme Court - Daily Orders
Shabana Quareshi @ Saba vs Shareef Quareshi on 19 May, 2025
ITEM NO.1609 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1432/2025
SHABANA QUARESHI @ SABA Petitioner(s)
VERSUS
SHAREEF QUARESHI Respondent(s)
FOR ADMISSION
IA No. 124285/2025 - EX-PARTE STAY
Date : 19-05-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) : Mr. Anil Kumar, AOR
Mr. Sukumar, Adv.
Mr. Purushottam Sharma, Adv.
Mr. Navneet Kansal, Adv.
Mr. Rahul Gupta, Adv.
Mrs. Himani Choudhary, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks.
In the meantime, there shall be stay of further proceedings in CS/10/2024, titled as “Shareef Quareshi Vs. Shabana Quareshi @ Saba”, pending before the Principal District Judge, Family Court Malout, District Sri Muktsar Sahib, Punjab.
(NEHA GUPTA) (AKSHAY KUMAR BHORIA)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2025.05.20
17:26:22 IST
Reason: