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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(xv) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(xv)to evaluate the progress of the children in place of safety periodically and prepare the report including psychosocial and forward the same to the Children's court;