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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(2)There shall be paid to the Chairman and the Speaker each a conveyance allowance [equal to the cost of [[one thousand] [Substituted by Act 5 of 1991 w.e.f. 1.11.1990] litres of petrol]] per mensem.