Supreme Court - Daily Orders
The Commissioner Of Labour, Chennai vs K. Dhanasekar on 24 July, 2024
ITEM NO.82 REGISTRAR COURT SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42331/2023
THE COMMISSIONER OF LABOUR, CHENNAI Petitioner(s)
VERSUS
K. DHANASEKAR Respondent(s)
Date : 24-07-2024 This petition was called on for hearing today.
For Petitioner(s)
Ms. G. Indira, AOR
Mr. P Gandepan, Adv.
Ms. Larika Khandalwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on sole respondent there is no appearance on his behalf.
Hence, the matter be processed for listing before the Hon'ble Court, under the rules.
SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.07.25 16:01:02 IST Reason: