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Supreme Court - Daily Orders

The Commissioner Of Labour, Chennai vs K. Dhanasekar on 24 July, 2024

     ITEM NO.82                        REGISTRAR COURT                 SECTION XII

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42331/2023

     THE COMMISSIONER OF LABOUR, CHENNAI                                      Petitioner(s)

                                                       VERSUS

     K. DHANASEKAR                                                            Respondent(s)



     Date : 24-07-2024 This petition was called on for hearing today.



     For Petitioner(s)

                                        Ms. G. Indira, AOR
                                        Mr. P Gandepan, Adv.
                                        Ms. Larika Khandalwal, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite service of notice on sole respondent there is no appearance on his behalf.

Hence, the matter be processed for listing before the Hon'ble Court, under the rules.

SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.07.25 16:01:02 IST Reason: