Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(3)(b) in The Orissa Fire Service Act, 1993 (b)there is reason to believe that any offence is being or has been committed against any provision of this Act or any Rule made thereunder.