(c)"salt factory" includes--(i)a place used or intended to be used in the manufacture of salt and all embankments, reservoirs, condensing and evaporating pans, buildings, and waste places situated within the limits of such place, as defined from time to time for the purposes of the Central Excises and Salt Act, 1944; (1 of 1944)(ii)all drying grounds and storage platforms and storehouses appurtaining to any such place;(iii)land on which salt is spontaneously produced;
