Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act] State of Kerala - Subsection Section 53(4)(b) in Kerala Water Supply and Sewerage Act, 1986 (b)If the owner or occupier is absent, or being present refuses to open such door, gate or barrier.