Section 20(2)(j) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(j)any other conditions or terms which may be found necessary in the case of a different type or particular kind of lease.

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