Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 36 in Rajasthan Information Commission (Management) Regulations, 2007 36. Abatement of a complaint. - The proceedings pending before the Commission shall abate on the death of the complaint (sic complainant).
