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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(13) in The Central Motor Vehicles Rules, 1989

(13)[ On and after 1st April, 2015, for agricultural tractors, the maximum design speed shall be in accordance with AIS-116-2009.] [Inserted by Notification No. G.S.R. 291 (E) dated 24.4.2014][124-B. Safety standards of components for power tillers. [Rule 124-B inserted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2006).]