Madhya Pradesh High Court
Dev Janki Raman Mandir vs The State Of Madhya Pradesh on 21 October, 2016
WP-11941-2014 (DEV JANKI RAMAN MANDIR Vs THE STA TE 0F MADHYA PRADESH) 2 1 - 1 0-20 1 6 Let I.A.No.13524/2016 be posted for its consideration in the week commencing 21.11.2016. Reply if any in the meantime. Interim order to continue till next date of listing. (SANJAY YADAV) JUDGE das