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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(6) in The Land Acquisition (Rajasthan Amendment) Act, 1987

(6)Any person convicted and punished under the State Act before the commencement of the Land Acquisition (Rajasthan Amendment) Act., 1987 shall not be-liable to enhanced punishment as provided in section 46.