Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 53 in West Bengal Municipal (Employees' Service) Rules, 2010 53. Transfer of employees of the Municipality to Foreign Service. - Any employee of the Municipality may be transferred to Foreign Service, on the terms and conditions to be determined by the Government, by order.
