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Himachal Pradesh High Court

Pritu Alias Pritam Singh vs . Balwant Singh & Ors. on 13 October, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Pritu alias Pritam Singh vs. Balwant Singh & Ors.

.

RSA No. 347/2005

13.10.2022 Present: Mr. Basant Pal Thakur, Advocate, vice counsel for the appellant.

Mr. Jai Ram Sharma, Advocate, for respondents No. 1 to 9, 10(a) to 10(e), 11(a) to 11(d) and 12.

Learned counsel for the appellant prays for and is granted six weeks' time to obtain latest instructions from his client. List after six weeks.

(Chander Bhusan Barowalia) Judge 13th October, 2022 (raman) ::: Downloaded on - 13/10/2022 20:03:43 :::CIS