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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Haryana - Subsection

Section 36A(10) in Haryana Liquor Licence Rules, 1970

(10)The serial number of register shall be recorded on the label to be affixed on the cover of sealed financial hid envelop also. Thereafter, the envelope shall be signed by the bidder and put in the Box.