Himachal Pradesh High Court
Relu Ram vs . Surjeet Singh And Ors. on 26 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Relu Ram vs. Surjeet Singh and Ors.
RSA No. 103 of 2022 .
26.08.2022 Present: Mr. B.R. Sharma, Advocate, for the appellant-
applicant.
Mr. Kishish, Advocate, vice counsel for the respondents.
Learned counsel for the appellant states that he shall file certified copy of the learned trial Court judgment within a period of four weeks.
As prayed for, list after four weeks. In the meanwhile, record of learned Courts below be also requisitioned.
(Chander Bhusan Barowalia) Judge 26th August, 2022 (himani) ::: Downloaded on - 26/08/2022 20:07:28 :::CIS