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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(7) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(7)All accounting calculations carried out by SLDC shall be open to all intrastate entities for any checking/verification for a period of fifteen (15) days for which SLDC shall publish on its website the monthly State Energy Accounts and the Weekly Deviation Accounts.