Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)The Superintendent shall exercise such powers. in regard to the appointment and punishment of subordinate officers, as are specified in the rules relating to such officers.