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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4)(c) in The Orissa Development Authorities Rules, 1983

(c)of the officers and employees of the Authority shall be approved by the Vice-Chairman or such members or officers as may be authorised by the Vice-Chairman from time to time.