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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 50 in The Border Security Force Act, 1968

50. Combination of punishments.-

A sentence of a Security Force Court may award in addition to, or without any one other punishment, the punishment specified in clause (c) of sub-section
(1)of section 48, and any one or more of the punishments specified in clauses (e) to (l) (both inclusive) of that sub-section.