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State of Meghalaya - Section

Section 8 in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

8. Conditions and Restrictions for regulating the Game of Arrow Shooting including the sale of Teer tickets.

- The State Government may by Rules prescribe the conditions and the restrictions to regulate the conduct the game of arrow shooting including the sale of teer tickets.