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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(7)(a) in The Kerala Agricultural Income Tax Act, 1991

(a)the power to break open any box or receptacle or place or the door of any premises, in which any accounts, registers, records or other documents of the assessee or such other person are, or are reasonably believed to be kept: