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Union of India - Section

Section 8 in Paradip Port Harbour Craft Rules 1967

8. Change of ownership or control of licensed harbour craft

- When the holder of a licence in From A transfers the ownership of the harbour craft to another person, the licence shall cease to be valid on the expiry of six days from the date of such transfer. Where such holder mortgages the harbour craft to, or places it under the control of another person, the licence shall cease to be valid on the of six days from the date of such mortgage or placing unless an endorsement on the licence is made by the Deputy Conservator to the effect that notwithstanding such transfer or placing, the licence shall continue to be valid.