Supreme Court - Daily Orders
State Of A.P. vs Umesh Kumar on 15 September, 2014
Bench: H.L. Dattu, S.A. Bobde
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.1304 OF 2013
STATE OF A.P. ...APPELLANT(S)
VERSUS
UMESH KUMAR ... RESPONDENT(S)
WITH
CRIMINAL APPEAL NO.1305 OF 2013
UMESH KUMAR ... APPELLANT(S)
VERSUS
STATE OF A.P. & ANR. ...RESPONDENT(S)
O R D E R
1. Cases called twice. None appears for the appellant in Criminal Appeal No.1305 of 2013.
2. The Criminal Appeals are already disposed of on September 6, 2013. The C.B.I. has filed its 2nd (Final) status report, as directed by this Court on September 6, 2013. Nothing further survives in these appeals. Hence, the appeals are closed.
Ordered accordingly.
….................J. (H.L. DATTU) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.18 16:54:30 IST Reason: …..................J. (S.A. BOBDE) NEW DELHI;
Dated the 15th September, 2014 ITEM NO.56 COURT NO.2 SECTION II S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Criminal Appeal No(s). 1304/2013 STATE OF A.P. Appellant(s) VERSUS UMESH KUMAR Respondent(s) (office report for direction) WITH Crl.A. No. 1305/2013 (Office Report for Direction) Date : 15/09/2014 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU HON'BLE MR. JUSTICE S.A. BOBDE For Appellant(s) Mr.S.U.K.Sagar, Adv Mr.Krishna Kumar Singh, Adv. Mr. G. N. Reddy,Adv.(NP) Mr. Anupam Lal Das,Adv.(NP) For Respondent(s) Mr. Anupam Lal Das,Adv.(NP) Mr. Sunil Fernandes,Adv.(NP) Mr.Shekhar Naphade, Sr.Adv. Mr.Venkita Subramaniam, T.R.,Adv. Mr.Rahat Bansal, Adv.
Mr.Ashok Panigrahi, Adv. Mr.V.K.Biju, Adv.
Mr.Md.Khairati, Adv.
Mr.B.V.Balram Das, Adv. UPON hearing the counsel the Court made the following O R D E R The appeals are closed, in terms of the signed order. (G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)