Section 4(1)(g) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(g)land not within categories specified in clauses (a) to (f) and falling in semi-desert zone as described in the Schedule 125 acres; and

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