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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Uttar Pradesh - Subsection

Section 191(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)a reinforced concrete raft and beam is provided around the opening of a shaft at an excavation or tunneling work if the ground surroundings of such opening is unstable or unsafe.