Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Jharkhand - Subsection Section 358(b) in Bihar Education Code, 1961 (b)A proceeding book should be kept in school in which the proceedings of the committee will be recorded, and in which also members of the committee may enter such remarks as they may from time to time consider to be called for