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Supreme Court - Daily Orders

Tushar Singh vs Neetu Singh Etc. on 3 July, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.10                             COURT NO.9                SECTION XVIA

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal)                No(s).   242-243/2015

     TUSHAR SINGH                                                        Petitioner(s)

                                                   VERSUS

     NEETU SINGH ETC.                                   Respondent(s)
     (With appln. (s) for exemption from filing O.T. and ex-parte stay)

     Date : 03/07/2015               These petitions were called on for hearing
                                     today.

     CORAM :                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                                     HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)               Mr.   S. K. Rungta, Sr. Adv.
                                     Mr.   Prashant Singh, Adv.
                                     Mr.   Kirti Kumar, Adv.
                                     Mr.   Rameshwar Prasad Goyal,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following

                                                O R D E R

Heard learned counsel for the petitioner. The transfer petitions are dismissed.





         (MEENAKSHI KOHLI)                                       (JASWINDER KAUR)
           COURT MASTER                                            COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2015.07.04
06:43:34 IST
Reason: