Supreme Court - Daily Orders
Tushar Singh vs Neetu Singh Etc. on 3 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.10 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 242-243/2015
TUSHAR SINGH Petitioner(s)
VERSUS
NEETU SINGH ETC. Respondent(s)
(With appln. (s) for exemption from filing O.T. and ex-parte stay)
Date : 03/07/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. S. K. Rungta, Sr. Adv.
Mr. Prashant Singh, Adv.
Mr. Kirti Kumar, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The transfer petitions are dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.07.04
06:43:34 IST
Reason: