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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(5) in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018

(5)"Contractor" means the person to whom any part of the DPR, structural design, execution of civil works, and other related works was entrusted and had undertaken the same;