Supreme Court - Daily Orders
State Of West Bengal vs Calcutta Mineral Supply Co.P.Ltd. on 23 April, 2015
Bench: M.Y. Eqbal, Amitava Roy
ITEM NO.101(PH) COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2548/2006
STATE OF WEST BENGAL & ORS. Appellant(s)
VERSUS
CALCUTTA MINERAL SUPPLY CO.P.LTD. & ORS. Respondent(s)
(With appln.(s) for permission to file additional documents and
office report)
WITH
C.A. No. 2549/2006
(With Office Report)
Date : 23/04/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s)
In both the Mr. Rakesh Dwivedi, Sr.Adv.
Appeals Ms. Sansriti Pathak, Adv.
Mr. Saakaar Sardana, Adv.
Mr. Anip Sachthey, Adv.
For Respondent(s)
CA 2548/2006 Mr. Jaideep Gupta, Sr.Adv.
Mr. Utpal Majumdar, Adv.
Mr. Dipak Kumar Jena,Adv.
Ms. Minakshi Ghosh Jena, Adv.
Mr. Jaladhar Das, Adv.
Mr. Sanjay Bose, Adv.
CA 2549/2006 Mr. A.K. Ganguli, Sr.Adv.
Mr. Jaideep Gupta, Sr.Adv.
Ms. Sangeeta Mandal, Adv.
Mr. Arijit Mazumdar, Adv.
Mr. Vijay Kumar, Adv.
Mr. Shantanu Bansal, Adv.
For M/s Fox Mandal & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties at length.
Signature Not Verified Digitally signed by Hearing concluded. Sukhbir Paul Kaur Date: 2015.04.23 16:48:32 ISTReason: Judgment reserved.
[SANJAY KUMAR-II] [INDU POKHRIYAL] [SUKHBIR PAUL KAUR]
COURT MASTER COURT MASTER A.R.-CUM-P.S.