Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

State Of West Bengal vs Calcutta Mineral Supply Co.P.Ltd. on 23 April, 2015

Bench: M.Y. Eqbal, Amitava Roy

     ITEM NO.101(PH)                                 COURT NO.9                SECTION XVI

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal               No(s).    2548/2006

     STATE OF WEST BENGAL & ORS.                                           Appellant(s)
                                                       VERSUS

     CALCUTTA MINERAL SUPPLY CO.P.LTD. & ORS.           Respondent(s)
     (With appln.(s) for permission to file additional documents and
     office report)
     WITH
     C.A. No. 2549/2006
     (With Office Report)

     Date : 23/04/2015 These appeals were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)
     In both the                         Mr.   Rakesh Dwivedi, Sr.Adv.
     Appeals                             Ms.   Sansriti Pathak, Adv.
                                         Mr.   Saakaar Sardana, Adv.
                                         Mr.   Anip Sachthey, Adv.
     For Respondent(s)
     CA 2548/2006                        Mr.   Jaideep Gupta, Sr.Adv.
                                         Mr.   Utpal Majumdar, Adv.
                                         Mr.   Dipak Kumar Jena,Adv.
                                         Ms.   Minakshi Ghosh Jena, Adv.
                                         Mr.   Jaladhar Das, Adv.
                                         Mr.   Sanjay Bose, Adv.

     CA 2549/2006                        Mr.   A.K. Ganguli, Sr.Adv.
                                         Mr.   Jaideep Gupta, Sr.Adv.
                                         Ms.   Sangeeta Mandal, Adv.
                                         Mr.   Arijit Mazumdar, Adv.
                                         Mr.   Vijay Kumar, Adv.
                                         Mr.   Shantanu Bansal, Adv.
                                         For   M/s Fox Mandal & Co.,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the parties at length.

Signature Not Verified Digitally signed by Hearing concluded. Sukhbir Paul Kaur Date: 2015.04.23 16:48:32 IST
Reason:                    Judgment reserved.


                      [SANJAY KUMAR-II]        [INDU POKHRIYAL]   [SUKHBIR PAUL KAUR]
                        COURT MASTER             COURT MASTER         A.R.-CUM-P.S.