Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(3)(l) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(l)The foster parents or parents should be willing to take the child for regular (at least once a month in the case of infants) checkups to a paediatrician approved by the agency.