Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(10) in The Goa Children's Act, 2003 (10)Special attention shall be given to issues of substance [psycho - social well being] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] drug and alcohol abuse in children.
