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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 62(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)Notwithstanding anything contained in this Act, the Market Committee may allow trade even in those item (s) of the agricultural produce including livestock which is/are not notified for regulation under the Act or are not specified in the Schedule to the Act for regulation.