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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(2)No mess room shall be combined with a sleeping room. The Central Government may exempt any ship of under 300 tons from the provisions of this sub-rule if it is satisfied that compliance therewith is unreasonable or impracticable in the circumstances.