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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(4)(i) in The Rajasthan Municipal Service Rules, 1963

(i)the person having more than two children shall not be deemed to be disqualified for promotion so long as the number of children he/she has on 1.6.2002 does not increase.