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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan District Board Account Rules

(j)"work" the term "work" when used by itself in a comprehensive sense applied not only to works of construction and repair, but also to other individual objects of expenditure connected with the supply, repair and carriage of tools plants or other objects.