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Gauhati High Court

Page No.# 1/ vs The State Of Assam And 2 Ors on 8 April, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/11

GAHC010236202025




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6587/2025

         SRI RAMA KANTA BARUAH AND 47 ORS.
         S/O LATE HEM BARUAH ,
         R/O GARAL , PS AND PO AZARA , DIST KAMRUP M ,ASSAM PIN 781017

         2: SRI BHABIT CHANDRA BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
         DIST. KAMRUP (M)
         ASSAM
          PIN- 781017

         3: SRI TILAK CHANDRA BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
          PIN- 781017

         4: SRI ANANTA KUMAR BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
          PIN- 781017

         5: SMT. BINITA BARUAH
         W/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
                            Page No.# 2/11

PIN- 781017

6: MD. SAYED ALI
 S/O LATE NAZIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

7: SMT. SAJINA BEGUM
W/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

8: SMT. REJIA KHATUN
W/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

9: SRI INSAHFUDDIN ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

10: SRI MITUL ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

11: SRI JITUL ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
                         Page No.# 3/11

PIN- 781017

12: SMT. RUBINA BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

13: SMT. RUKUZA BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

14: SMT. NAZMIN BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

15: SRI SAIFUDDIN ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

16: SRI MUKUT ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

17: SRI RAFIQUE ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
                                      Page No.# 4/11

PIN- 781017

18: SRI KHURSHID ALI
 S/O LATE MAHIUDDIN VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

19: SMT. MEHERUN NESSA
 D/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

20: SMT. AMBIYA KHATUN
W/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

21: MD. MEHBUB ALI
 S/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

22: SRI MUKTADIR ALI
 S/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

23: SRI MUSTAFA ALI
 S/OLATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                            Page No.# 5/11


24: SRI AKRAM HUSSAIN
 S/O LATE NAUSAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

25: SRI SAHADAT ALI
 S/OLATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

26: SRI DAUD ALI
 S/OLATE FAZIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

27: SRI SAHEEDUR RAHMAN
 S/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

28: SMT. RAJIA RAHMAN
W/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

29: SMT. RUBY RAHMAN
 D/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                          Page No.# 6/11


30: MANJUR ALI
 S/O LATE MUMTAZ ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

31: MATUJA ALI
 S/O LATE MATIBUR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

32: MUSTUFA ALI
 S/O NURUDDIN SHEIKH
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

33: MD. ROUSHAN ALI
 S/O LATE MOHOR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

34: MD. REKOT ALI
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

35: SRI ATOWAR HUSSAIN
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                                       Page No.# 7/11


36: SRI AMJED ALI
 S/OLATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

37: SRI SAJEDUL ALI @ SAJEDUL ISLAM
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

38: SMT. ASIRAN BEGUM
W/O LATE HAIDER ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

39: SMT. ASRUPI BEGUM
W/O LATE CHAFAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

40: SMTI. TARIBAN NESSA
 D/O LATE NAJIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

41: MD. HAYATUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                         Page No.# 8/11


42: MD. RAFIQUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

43: MD. TAIJUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

44: MD. SARIFUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

45: MD. JEHIRUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

46: MD. BAHARUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

47: MD. NABIUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                                                                  Page No.# 9/11


          48: MD. ABDUL JALIL
           S/O MD. GIASUDDIN AHMED
          VILL- MIRZAPUR
           P.S. AND P.O. AZARA
           DIST.KAMRUP (M)
          ASSAM
           PIN- 78101

          VERSUS

          THE STATE OF ASSAM AND 2 ORS.
          REPRESENTED BY THE SECRETARY TO THE GOV ASSAM , DEPT OF
          REVENUE AND DISASTER MANAGEMENT , DISPUR GUWAHATI ASSAM ,
          PIN 781006

          2:THE DISTRICT COMMISISONER

           KAMRUP (M)
           ASSAM

          3:THE CHIEF EXECUTIVE OFFICER

           GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
           BHANGAGARH
           GUWAHATI
           ASSAM
           PIN-78100

     For the Petitioner(s)   : Mr. S. Dey, Advocate

     For the Respondent(s)   : Mr. D. Nath, Sr. Govt. Advocate




                                 BEFORE
                  HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 08.04.2026 It has been submitted by Mr. D. Nath, the learned Senior Government Advocate appearing on behalf of the respondents that pursuant to the order passed by this Court on 30.03.2026, Page No.# 10/11 an affidavit has been filed during the course of the day.

2. However, a copy of the said affidavit was placed during the course of hearing. A perusal thereof shows that the notice was published under Section 3 of the Assam Land (Requisition and Acquisition) Act, 1964. Further to that, it appears that the requisition was carried out in respect to a plot of land admeasuring 257 Bighas 0 Katha 9.5 Lechas in Village Mirzapur under Ramcharani Mouza in the district of Kamrup (M), Assam. It is also seen that pursuant thereto, a Notification has been issued under Section 6 for acquisition of 86 Bighas 4 Kathas 14.419 Lechas.

3. The question, however, arises as to whether the land which have been requisitioned were done in terms with Section 3 of the Assam Land (Requisition and Acquisition) Act, 1964, more particularly when it is the mandate that such Notification is required to be published in the Official Gazette.

4. Apart from that, a further question arises as to whether the persons whose lands have been acquired under Section 6 in terms with the Notification dated 01.09.2025 have been paid the compensation, inasmuch as upon issuance of a Notification under Section 6, the land vests upon the State by operation of law.

Page No.# 11/11

5. An affidavit in that regard be placed by the State on the next date without fail.

6. Accordingly, list this matter again on 24.04.2026 for further deliberation.

JUDGE Comparing Assistant