Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(ii) in The Assam Criminal Law (Amendment) Act, 1970 (ii)for the words, "Sub-divisional Officer" occurring in the tenth line, the words, "Assistant to the Deputy Commissioner" shall be substituted.
