Rajasthan High Court - Jaipur
Smt Uma Rani Dwivedi vs State Of Raj & Ors on 10 November, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Misc. Stay Application No.7608/2010 In S.B. Civil Writ Petition No.14994/2010 Smt. Uma Rani Dwivedi Vs. State of Raj. & Ors. Date Of Order :: 10/11/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Tanveer Ahmed, for petitioner.
Since order impugned has been passed after holding inquiry under CCA Rules, no case for interim relief is made out. Accordingly, the stay application stands rejected.
(Ajay Rastogi),J VS Shekhawat /p.1/ 7608cms10Nov11FnlDsps.doc