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State of Bihar - Section

Section 16 in The Bihar Panchayat Raj Act, 2006

16. Term of Office of Mukhiya and Up-Mukhiya.

- The term of office of Mukhiya and Up-Mukhiya of the Gram Panchayat shall, save as otherwise provided in this Act, cease on the expiry of his term of office as a member of the Gram Panchayat.