Gauhati High Court
The New India Assurance Co. Ltd vs Poonam Tamang And 5 Ors on 11 February, 2023
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010171492022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2757/2022
THE NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
BUILDING, 87 MAHATMA GANDHI ROAD, FORT MUMBAI 400001 AND
REGIONAL OFFICE AT GUWAHATI 7
VERSUS
POONAM TAMANG AND 5 ORS .
W/O LATE KARAN TAMANG, RESIDENT OF VILLAGE SESSA, PS
BHALUKPONG, DIST WEST KAMENG (AP) 790114
PRESENT ADDRESS
RESIDENT OF VILLAGE KATAHBARI, PS GORCHUK, DIST KAMRUP,
ASSAM 781035
2:SIMA TAMANG
D/O LATE KARAN TAMANG
RESIDENT OF VILLAGE SESSA
PS BHALUKPONG
DIST WEST KAMENG (AP) 790114
PRESENT ADDRESS
RESIDENT OF VILLAGE KATAHBARI
PS GORCHUK
DIST KAMRUP
ASSAM 781035
3:TENZING NINA TAMANG
S/O LATE KARAN TAMANG
RESIDENT OF VILLAGE SESSA
PS BHALUKPONG
DIST WEST KAMENG (AP) 790114
PRESENT ADDRESS
RESIDENT OF VILLAGE KATAHBARI
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PS GORCHUK
DIST KAMRUP
ASSAM 781035
4:SRI GYANU BAHADUR
S/O SHRI BALBAHADUR
RESIDENT OF DIGRI BASTI
PO BALIPARA
PS CHARIDUAR
DIST SONITPUR
ASSAM
784101
5:KRISHNA BAHADUR TAMANG
VILLAGE SESSA
PO AND PS BHALUKPONG
DIST WEST KAMENG (A.P) DIST 790114
6:CHINI MAYA TAMANG
W/O KRISHNA BAHADUR TAMANG
VILLAGE SESSA
PO AND PS BHALUKPONG
DIST WEST KAMENG (A.P) DIST 79011
Advocate for the Petitioner : MS. M CHOUDHURY
Advocate for the Respondent :
Linked Case : MFA Filing No. 10255/2022
THE NEW INDIA ASSURANCE CO. LTD.
VERSUS
POONAM TAMANG AND 5 ORS . B
------------
Advocate for : MS. M CHOUDHURY
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Advocate for : appearing for POONAM TAMANG AND 5 ORS . B
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 11.02.2023 Heard Mr. A.J. Saikia, the learned standing counsel appearing on behalf of the applicant and Mr. A.R. Agarwala appearing for the respondent.
Taking into account that the matter has been amicably resolved, the delay of 37 days in filing the instant appeal stands condoned.
Accordingly, the IA stands disposed off.
JUDGE Comparing Assistant