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Himachal Pradesh High Court

M/S Indian Surgical & Diagnostic vs . State Of H. P. And on 27 September, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

M/s Indian Surgical & Diagnostic Vs. State of H. P. and .

another.

CWP No. 6937 of 2023.

27.09.2023 Present:- Mr. Ashok Kumar Verma, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional of Advocates General, Mr. Sidharth Jalta and Mr. Arsh Rattan, Deputy Advocates General for the respondents-State.

rt Issue notice. Mr. Pranay Partap Singh, Learned Additional Advocate General accept notice on behalf of respondents.

List on 2nd November, 2023. Reply, if any, be filed in the meanwhile.

( M. S. Ramachandra Rao ) Chief Justice (Jyotsna Rewal Dua ) Judge September 27, 2023.

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