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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Kendu Leaves Manual, 1973

(2)On receipt of intimation from the Orissa Forest Corporation Ltd., through their Divisional Manager, the Deputy Conservator of Forests (Kendu Leaves) will order release of Kendu Leaves bags from the Central Godown to the Orissa Forest Corporation Ltd.