Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1)(b) in M.P. Document Writers Licensing Rules, 1966

(b)failure to attend the Registration Offices continuously for a period exceeding one month without the prior permission of the Licensing Authority;