Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Odisha - Subsection Section 62(1) in The Orissa Municipal Corporation Act, 2003 (1)The superintendents, direction and control of reparation of the electoral rolls for, and the conduct of, all elections to the Corporations shall vest in the Election Commission.
